Rajendra Bhandari vs Shri Arvind Kumar Gupta ...
2023 Latest Caselaw 6281 Raj/2

                                   [2023:RJ-JP:30925]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3236/2018

                                   Rajendra Bhandari S/o Shri Laxmi Chand Bhandari, Secretary,
                                   Vinoba Seva Samiti, Khadi Bhandar, Near, R/o 512, Mahavir
                                   Nagar, Near Sri Ram Mandir, Tonk Road, Jaipur, Distt. Jaipur.
                                                                                                             ----Petitioner
                                                                              Versus
                                   Shri Arvind Kumar Gupta S/o Shri Mahavir Prasad Saha, R/o
                                   Ward No. 4, Dabla Road, Kotputali, Distt. Jaipur Raj.
                                                                                                           ----Respondent

For Petitioner(s) : Dr. R.K. Sharma Bhrigu For Respondent(s) : Mr. Ajay Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /352

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