Goru vs Kesha Ram And Others ...
2023 Latest Caselaw 6249 Raj/2

                                   [2023:RJ-JP:31238]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Second Appeal No. 200/2011

                                    Goru S/o Nathuram, R/o Dhani Chainawali, Tan Abhawas, Tehsil
                                    Srimadhopur, Distt. Sikar Raj.
                                                                                           ----Defendant/Appellant
                                                                         Versus
                                    1.         Kesharam S/o Bhinvaram, R/o Dhani Bandhyawali, Tan
                                               Abhawas, Tehsil Srimadhopur Distt. Sikar Raj.
                                                                                    Plaintiff/Respondent

2. Peetha Ram S/o Nathuram

3. Sukhdev S/o Nathuram

4. Narayan S/o Kana

5. Bhagwana S/o Gomaram

6. Chothu S/o Gomaram

7. Rameshwar S/o Gomaram

8. Bhanwar S/o Gomaram, All R/o Chainawali, Tan Abhawas, Tehsil Srimadhopur Distt Sikar.

----Defendants/Respondents

For Appellant(s) : Mr. Hem Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/10/2023

Despite taking time from this Court on 20.09.2017, no step

has been taken to bring on record the legal representative(s) of

the deceased-appellant.

In view thereof, this civil second appeal is dismissed as

abated.

(MAHENDAR KUMAR GOYAL),J

Manish/68

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