Jitendra Singh Shekhawat Son Of ... vs Assistant Engineer, Ajmer Vidyut ...
2023 Latest Caselaw 6240 Raj/2

[2023:RJ-JP:31020]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 22231/2018

1.       Jitendra Singh Shekhawat Son Of Prem Singh Shekhawat,
         Aged        About    35     Years,       R/o     Village     Jharli,   Thesil
         Srimadhopur, District Sikar. Presently R/o Ward No. 22,
         Maya Vihar Colony, Sri Madhopur, Tehsil Srimadhopur,
         District Sikar.
2.       Smt. Anita Devi Wife Of Late Ganesh Kumar, Aged About
         45 Years, R/o 228/1, Mohalla Chejaran, Srimadhopur,
         District Sikar, Presently R/o Ward No. 22, Maya Vihar
         Colony, Sri Madhopur, Tehsil Srimadhopur, District Sikar.
3.       Smt. Kamla Devi Wife Of Prabhu Dayal, Aged About 58
         Years, R/o Plot No. 21, Shyam Vihar, Khadi Baug Road,
         Chomu, District Jaipur, Presently R/o Ward No. 22, Maya
         Vihar Colony, Sri Madhopur, Tehsil Srimadhopur, District
         Sikar.
4.       Lallu Narayan Son Of Hanuman Sahay, Aged About 37
         Years,      R/o     Khejroli,     Tehsil      Chomu,       District    Jaipur,
         Presently R/o Ward No. 22, Maya Vihar Colony, Sri
         Madhopur, Tehsil Srimadhopur, District Sikar.
5.       Jagdish Prasad Son Of Chhotu Ram, Aged About 49 Years,
         R/o Govindpura Basri, Tehsil Shahpura, District Jaipur,
         Presently R/o Ward No. 22, Maya Vihar Colony, Sri
         Madhopur, Tehsil Srimadhopur, District Sikar.
                                                                      ----Petitioners
                                       Versus
1.       Assistant Engineer, Ajmer Vidyut Vitran Nigam Ltd.,
         Srimadhopur.
2.       Junior      Engineer,      Ajmer       Vidyut       Vitran    Nigam      Ltd.,
         Srimadhopur.
3.       Executive Engineer, Ajmer Vidyut Vitran Nigam Ltd.,
         Ringus, District Sikar.
4.       Superintendenting Engineer, Ajmer Vidyut Vitran Nigam
         Ltd., Sikar.
5.       General Manager, Ajmer Vidyut Vitran Nigam Ltd., Ajmer.
                                                                    ----Respondents

[2023:RJ-JP:31020] (2 of 2) [CW-22231/2018]

For Petitioner(s) : Mr. Vidhut Kumar Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /28

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