Smt Durga Kumari W/O Late Shri ... vs H S Advani S/O Shri Sangatmal ...
2023 Latest Caselaw 6238 Raj/2

Citation : 2023 Latest Caselaw 6238 Raj/2
Judgement Date : 20 October, 2023

Rajasthan High Court

Smt Durga Kumari W/O Late Shri ... vs H S Advani S/O Shri Sangatmal ... on 20 October, 2023

Bench: Ganesh Ram Meena

[2023:RJ-JP:30923]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Writ Petition No. 1764/2019

Smt Durga Kumari W/o Late Shri Prathavi Singh, Aged About 78
Years, Resident Of Golden S. Academy, Gram Todi, Ramjanipura,
Near Prathavi Apartment, Near Anand Vihar Colony, Jagatpura,
Jaipur.
----Petitioner
Versus
1. H S Advani S/o Shri Sangatmal, Aged About 69 Years,
Presently Resident Of 507, Sindhi Colony, Rajapark,
Jaipur (Rajasthan)
2. Shakti Singh Rathore S/o Late Shri Prathavi Singh, R/o
Golden S. Academy, Gram Todi Ramjanipura, Near Prithvi
Apartment Near Anand Vihar Colony, Jagatpura Jaipur.
----Respondents

For Petitioner(s) : Mr. Salim Khan Gori For Respondent(s) : Mr. Brij Bhushan Ojha

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J