Smt. Rajwanti W/O Shri Manphool Ji vs The Managing Director Riico Ltd. ...
2023 Latest Caselaw 6235 Raj/2

                                   [2023:RJ-JP:30926]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12380/2019

                                   Smt. Rajwanti W/o Shri Manphool Ji, Aged About 48 Years, R/o
                                   994     Shyam        Bhawan       Ivth     Chauraha,        Khejado       Ka   Rasta,
                                   Chandpole Bazar, Jaipur (Raj.)
                                                                                                           ----Petitioner
                                                                            Versus
                                   1.       The Managing Director Riico Ltd., Udyog Bhawan, Tilak
                                            Marg, Jaipur.
                                   2.       The Senior Deputy Manager Riico Ltd., (A Rajasthan Govt.
                                            Undertaking) Road No.5, Vki Area, Jaipur (Raj.)
                                   3.       The Regional Manager, Riico Ltd., Vki Area, Jaipur (Raj.)
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Aditya Sharma For Respondent(s) : Ms. Abhilasha Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /354

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