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Sonu Verma D/O Shri Bajrang Lal ... vs The Board Of Secondary Education ...
2023 Latest Caselaw 6233 Raj/2

Citation : 2023 Latest Caselaw 6233 Raj/2
Judgement Date : 20 October, 2023

Rajasthan High Court
Sonu Verma D/O Shri Bajrang Lal ... vs The Board Of Secondary Education ... on 20 October, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:31026]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 14693/2019

1.       Sonu Verma D/o Shri Bajrang Lal Verma, Aged About 17
         Years, Through Her Natural Guardian Father Bajrang Lal
         Verma S/o Shri Ghasiram Verma, Aged About 40 Years,
         R/o Village Post Shishyu, Tehsil Dataramgarh, District
         Sikar (Raj.). - Roll No. 3312754
2.       Ajay Sankhla S/o Shri Babu Lal Sankhla, Aged About 17
         Years, Through His Natural Guardian Father Babu Lal
         Sankhla S/o Shri Joruram Sankhla, Aged About 45 Years,
         R/o    Village   Post      Gordhanpura            Via     Palsana,   Tehsil
         Dataramgarh, District Sikar (Raj.).- Roll No. 3312738
3.       Bhimaram Bagadiya S/o Shri Bhawar Lal Bagadiya, Aged
         About 16 Years, Through His Natural Guardian Father
         Bhawar Lal Bagadiya S/o Shri Harbaksha Ram, Aged
         About 45 Years, R/o- Village Bhagatpura Post Pratipura,
         Tehsil Dataramgarh Via Palsana, District Sikar (Raj.). -
         Roll No. 3312740
4.       Lokesh Bhat S/o Shri Devi Lal Bhat, Aged About 17 Years,
         Through His Natural Guardian Father Devi Lal Bh At S/o
         Shri Rampal Bhat, Aged About 60 Years, R/o- Village Post
         Gordhanpura Via Palasana, Tehsil Dataramgarh, District
         Sikar (Raj.). - Roll No. 3312745
5.       Rahul Sharma S/o Shri Shravan Kumar Sharma, Aged
         About 17 Years, Through His Natural Guardian Father
         Shravan     Kumar      Sharma         S/o     Late       Shri   Badriprasad
         Sharma, Aged About 50 Years, R/o- Village Post Shishu,
         Tehsil Dataramgarh, District Sikar (Raj.) - Roll No.
         3312751
                                                                     ----Petitioners
                                     Versus
1.       The Board Of Secondary Education Rajasthan, Ajmer,
         Through Its Secretary, Board Of Secondary Education
         Rajasthan, Ajmer, Rajasthan.
2.       The Director, Secondary Education, Bikaner (Raj.)
3.       The District Education Officer (Senior Secondary), Sikar
         (Raj.).
4.       Navneet Vidhya Mandir Committee, Palsana, Panchayat


                      (Downloaded on 11/11/2023 at 08:59:16 PM)
                                    [2023:RJ-JP:31026]                    (2 of 2)                       [CW-14693/2019]


                                            Samiti Piprali, District Sikar Through Its Secretary Jairam
                                            Khowal S/o Shri Mohri Lal, Aged About 45 Years, Resident
                                            Of Village Post Shishu, Tehsil Dataramgarh, District Sikar
                                            (Raj.).
                                   5.       Satveer Singh Bhaskar S/o Shri Banwari Lal Jat, R/o-
                                            Village Kairwali, Post Puranabhas, Tehsil Neem Ka Thana,
                                            District    Sikar       (Raj.)    Presently        Professor    Drawing,
                                            Examiner No.- 42514.
                                                                                                     ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/41

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