Raghuveer Soni vs Smt Indra Devi Soni ...
2023 Latest Caselaw 6220 Raj/2

                                   [2023:RJ-JP:30721]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1009/2017

                                   Raghuveer Soni Son Of Shri Gurbachan Singh, R/o
                                   House No.2 Ka 184, P.s. Shivaji Park Alwar.
                                                                                            ----Petitioner
                                                                   Versus
                                   Smt. Indra Devi Soni Wife Of Late Shri Guruvachan
                                   Singh, R/o 1/64, Neb Daudpur Alwar, Police Station
                                   N.e.b. Alwar District Alwar.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Mohit Gupta, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /602

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