Jivanlal Agrawal S/O Shri Roodmal ... vs State Of Rajasthan ...
2023 Latest Caselaw 6218 Raj/2

                                   [2023:RJ-JP:30723]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1627/2019

                                   Jivanlal Agrawal S/o Shri Roodmal Agrawal, Aged
                                   About 61 Years, R/o Plot No.c-4, Vidhanshabha
                                   Colony, Murlipura, Jaipur, Raj., And Kirana Journal
                                   Store Plot No.85, 86 Kishan Bagh, J.d.a. Colony,
                                   Jaipur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Satish Joshi S/o Budharam, R/o Kishan Bagh,
                                          J.d.a. Colony, Naya Kheda, Jaipur, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. T.C. Vyas, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /616

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