Yogesh S/O Jaiprakash vs State Of Rajasthan ...
2023 Latest Caselaw 6214 Raj/2

                                   [2023:RJ-JP:30782]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6478/2020

                                   Yogesh S/o Jaiprakash, Aged About 22 Years, R/o
                                   Village Dorawali, Police Station Todabhim, Distt.
                                   Karauli.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Kanwarpal         Singh        S/o      Khiv      Singh,    R/o
                                          Fatehpur, Distt. Sikar.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Nikhlesh Katara, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition with liberty

to file afresh if such an occasion arises in future.

In view of above, the criminal misc. petition is

dismissed as withdrawn with liberty as aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /649

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