Hanuman Singh S/O Shri Sultan ... vs State Of Rajasthan ...
2023 Latest Caselaw 6213 Raj/2

                                   [2023:RJ-JP:30793]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               2677/2021

                                   Hanuman Singh S/o Shri Sultan Singh, R/o Village
                                   Kapurawala, Tehsil Sanganer, District Jaipur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State         Of     Rajasthan,           Through        Public
                                          Prosecutor.
                                   2.     Lalchand       Sharma         S/o      Shri       Radheyshyam
                                          Sharma, R/o Shop No. 19, Radha Swami
                                          Nagar, Iscon Road, Mansarovar, Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Ravindra Kumar Paliwal, Adv.

                                   For                       : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)               P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /658

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