Salim S/O Munsaf vs State Of Rajasthan
2023 Latest Caselaw 6212 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         2676/2023

                                   Salim S/o Munsaf,
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Yogesh Chawla, Adv. For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/10/2023

Put up before another Bench on 02.11.2023.

(UMA SHANKER VYAS),J

DANISH USMANI /782

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