Rati Ram vs Mustakh And Ors ...
2023 Latest Caselaw 6209 Raj/2

[2023:RJ-JP:30743]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 18439/2017

Rati Ram S/o Lekh Ram, Resident Of Village Goleta, Tehsil
Ramgarh, Police Station Udyog Nagar, Alwar Raj.
                                                                       ----Petitioner
                                       Versus
1.       Mustakh       S/o       Rahimu        Khan,       Resident     Of    Village
         Cheeprada, Tehsil Ramgarh, Police Station Udyog Nagar,
         Alwar Raj.
2.       Ishak S/o Narangi, Resident Of Village Balvandka, Tehsil
         Ramgarh, Police Station Udyog Nagar, District Alwar Raj.
3.       Usman S/o Imam Khan, Resident Of Village Balvanka,
         Tehsil Ramgarh, Police Station Udyog Nagar, District Alwar
         Raj..
4.       Mammal S/o Dulli Khan, Resident Of Village Kesroli, Tehsil
         Ramgarh, Police Station Udyog Nagar, District Alwar Raj..
5.       Arjun       Khan    S/o    Mohhommada,              Resident    Of   Village
         Cheeprada, Tehsil Ramgarh, Police Station Udyog Nagar,
         District Alwar Raj.
6.       District Election Officer Panchayat, District Collector,
         Alwar.
7.       Returning Officer Gram Panchayat Kesrolij, Panchayat
         Samiti Ramgarh, District Alwar, Raj.
                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Sajid Ali

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

[2023:RJ-JP:30743] (2 of 2) [CW-18439/2017]

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /15

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