Top Singh Son Of Shri Banne Singh vs Assistant Engineer, Land ...
2023 Latest Caselaw 6208 Raj/2

                                   [2023:RJ-JP:30762]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 19420/2018

                                   Top Singh Son Of Shri Banne Singh, Aged About 65 Years, R/o
                                   Village Nrasinghpura, Tehsil Chomu, District Jaipur (Raj.)
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       Assistant Engineer, Land Recovery Officer, P.w.d. Sub
                                            Division Chomu, Circle-1, Jaipur.
                                   2.       State Of Rajasthan Through Tehsildar, Tehsil Chomu
                                            District Jaipur (Raj.)
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /57

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