Satyanarayan S/O Late Sh. Bhagwan ... vs Smt. Beena Devi W/O Shri Suresh ...
2023 Latest Caselaw 6207 Raj/2

[2023:RJ-JP:30749]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 4522/2020

Satyanarayan S/o Late Sh. Bhagwan Sahay, Aged About 37
Years, R/o House No. 240, Sonkhiyo Ka Rasta, Kishanpol Bazar,
Chokdi Topkhana Desh, Jaipur (Raj.)
                                                                      ----Petitioner
                                      Versus
1.       Smt. Beena Devi W/o Shri Suresh Chand Poswal, R/o
         House No. 211, Mishrraj Ji Ka Rasta, Chandpol Bazar,
         Jaipur.
2.       Rajendra Kumar S/o Late Shri Bhagwan Sahay, R/o House
         No. 240, Sonkhiyo Ka Rasta, Kishanpol Bazar, Chokdi
         Topkhana Desh, Jaipur.
3.       Suman D/o Late Shri Bhagwan Sahay, R/o House No.
         240,      Sonkhiyo     Ka     Rasta,       Kishanpol       Bazar,   Chokdi
         Topkhana Desh, Jaipur.
4.       Susheela D/o Late Sh. Bhagwan Sahay, R/o House No.
         240,      Sonkhiyo     Ka     Rasta,       Kishanpol       Bazar,   Chokdi
         Topkhana Desh, Jaipur.
5.       Smt. Radha Devi W/o Late Shri Bhagwan Sahay, R/o
         House No. 240, Sonkhiyo Ka Rasta, Kishanpol Bazar,
         Chokdi Topkhana Desh, Jaipur.
                                                                   ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2023:RJ-JP:30749] (2 of 2) [CW-4522/2020]

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /39

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