Siraj @ Sirajuddin S/O Gadool ... vs State Of Rajasthan ...
2023 Latest Caselaw 6206 Raj/2

                                   [2023:RJ-JP:30750]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6433/2020

                                   Siraj @ Sirajuddin S/o Gadool Luhar, Aged About 36 Years, R/o
                                   Village Sop, Tehsil Uniyara, District Tonk.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan, Through The Principal Secretary,
                                            Department Of Revenue, Secretariat, Jaipur.
                                   2.       District Collector, District Tonk.
                                   3.       Tehsildar, Tehsil Uniyara, District Tonk.
                                   4.       Nayab Tehsildar, Village Sop, Tehsil Uniyara, District Tonk.
                                   5.       Patwari Patwar Halka Sop, Tehsil Uniyara, District Tonk.
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /40

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