Citation : 2023 Latest Caselaw 6180 Raj/2
Judgement Date : 19 October, 2023
[2023:RJ-JP:30747]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 2630/2020
Pooran Singh S/o Shri Nawal Singh, Aged About 70 Years, R/o
Biloth, Tehsil Nadbai, District Bharatpur
----Petitioner
Versus
1. State Of Rajasthan, Through District Collector, Bharatpur
2. Chief Engineer, Public Works Department, Rajasthan,
Jaipur
3. Superintendent Engineer, Public Works Department, Circle
Bharatpur
4. Executive Engineer, Public Works Department, Division
Bharatpur
5. Land Acquisition Officer, Public Works Department Circle
Bharatpur
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
19/10/2023
No one has put in appearance on behalf of the petitioner in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, all other pending application/s, if any, also stand
dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /36
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