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Ghasilal Nagar Son Of Rampratap ... vs Naathmal Didel, Managing ...
2023 Latest Caselaw 6165 Raj/2

Citation : 2023 Latest Caselaw 6165 Raj/2
Judgement Date : 18 October, 2023

Rajasthan High Court
Ghasilal Nagar Son Of Rampratap ... vs Naathmal Didel, Managing ... on 18 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:30303]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 976/2022

                                                                                  In

                                                    S.B. Civil Writ Petititon No.27349/2018

                                    Ghasilal Nagar Son Of Rampratap Nagar, Resident Of Gram
                                    Shyampura,          Post      Titarvasa,        Jhalrapatan            District   Jhalawar
                                    Rajasthan.
                                                                                                                ----Petitioner
                                                                              Versus
                                    Naathmal      Didel,       Managing          Director,      Rajasthan         Rajya   Path
                                    Privahan Nigam, Headquarter Parivahan Marg, Ajmer Puliya Ke
                                    Neeche, Chomu House, Jaipur.
                                                                                                              ----Respondent

For Petitioner(s) : Mr. Zeeshan Khan for Mr. Usman Khan For Respondent(s) : Mr. Om Prakash Sheoran

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly. Pending

application also stands disposed of.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/125

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