Om Prakash Yadav S/O Shri Puran ... vs State Of Rajasthan ...
2023 Latest Caselaw 6159 Raj/2

                                   [2023:RJ-JP:30435]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 2477/2018
                                                                             In
                                                     S.B. Civil Writ Petition No.12317/2016

                                    Om Prakash Yadav S/o Shri Puran Singh, Aged About 45 Years,
                                    R/o 207, Gayatri Nagar-A, Durgapura, Jaipur, Rajasthan.
                                                                                                      ----Petitioner
                                                                         Versus
                                    1.         State Of Rajasthan, Through Principal Secretary,
                                               Department Of Higher Education, Government Of
                                               Rajasthan, Government Secretariat, Rajasthan, Jaipur.
                                    2.         Shri Subodh Agarwal, Additional Chief Secretary,
                                               Department       Of  Higher Education, Government
                                               Secretariat, Jaipur.
                                    3.         Shri Ashutosh A.t. Pednekar, Commissioner, College
                                               Education, Rajasthan, Shiksha Sankul, JLN Marg, Jaipur
                                               (Raj.).
                                                                                    ----Respondents/Contemnors

For Petitioner(s) : Mr. Alam Sahni for Mr. Anand Sharma For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Aman Bhargava Mr. Harshit Tiwari

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/50

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