Asha Rani Jain Jain W/O Shri ... vs Shri Siddharth Mahajan Principal ...
2023 Latest Caselaw 6157 Raj/2

                                   [2023:RJ-JP:30319]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 187/2021
                                                                              In
                                                        S.B. Civil Writ Petition No.461/2021

                                    Asha Rani Jain Jain W/o Shri Sudershan Kumar Jain, Aged About
                                    44 Years, R/o Near S.b.I. Chomu Road, Chandwaji, Tehsil Amer,
                                    Distt. Jaipur, Presently Posted As Parchi Vitrak, Government
                                    Hospital, Shahpura, Distt. Jaipur (Raj.)
                                                                                                       ----Petitioner
                                                                          Versus
                                    1.         Shri Siddharth Mahajan Principal Secretary, Medical And
                                               Health Department, Government Secretariat, Jaipur.
                                    2.         Shri Mukul Sharma, Director, Medical And Health
                                               Services, Rajasthan., Swasthya Bhawan, C- Scheme, Tilak
                                               Marg, Jaipur.
                                    3.         Dr. Narottam Sharma, Chief Medical And Heath Officer,
                                               Jaipur First, Govind Marg, Sethi Colony, Jaipur.
                                    4.         Dr. Harish Mohan Mudgal Medical Officer In Charge,
                                               Government Hospital , Shahpura, Distt. Jaipur.
                                    5.         State of Rajasthan through Secretary Department of
                                               Medical and Health Department, Government Secretariat,
                                               Jaipur.
                                                                                     ----Respondents/Contemnors

For Petitioner(s) : Mr. Laxmi Kant Sharma For Respondent(s) : Dr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/10/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/92

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