Smt. Shanti Devi W/O Late Sh. ... vs Bhaskar A. Sawant I.A.S., ...
2023 Latest Caselaw 6155 Raj/2

                                   [2023:RJ-JP:30263]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1078/2022
                                                                            In
                                                    S.B. Civil Writ Petition No.15565/2019

                                    Smt. Shanti Devi W/o Late Sh. Ranveer Singh, Aged About 77
                                    Years, R/o House No. 1081, Ganga Mandir Colony, Tehsil
                                    Roopbas, District Bharatpur (Rajasthan).
                                                                                                     ----Petitioner
                                                                        Versus
                                    1.       Bhaskar A. Sawant I.A.S., Rajasthan Rajya Vidhyut
                                             Prasaran Nigam, Through Its Chairman- Cum-Managing
                                             Director, Vidhyut Bhawan, Jaipur.
                                    2.       Jagjit Singh Meena, Presently Posted As The Secretary,
                                             Rajasthan Rajya Vidyut Prasaran Nigam Ltd., Vidyut
                                             Bhawan, Jyoti Nagar, Jaipur.
                                    3.       Kaluram Meena, Presently Posted As The Executive
                                             Engineer (220 K.v. GSS), Rajasthan Rajya Vidyut
                                             Prasaran Nigam Ltd., Hindaun City, District Karauli (Raj.).
                                    4.       Praveen Garhwal, Presently Posted As The Regional
                                             Provident Fund Commissioner, Employees' Provident Fund
                                             Organization, Provident Fund Bhawan, Jyoti Nagar, Jaipur.
                                                                                   ----Contemnors/Respondents

For Petitioner(s) : Mr. Deen Dayal Sharma For Respondent(s) : Mr. Anshuman Shukla for Mr. Indresh Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/s-340

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