Rajasthan High Court
Chandra Prakash Sharma Son Of Shri ... vs Ajitabh Sharma Managing Director ... on 18 October, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:30214]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 846/2023
In
S.B. Civil Writ Petition No.6174/2023
1. Chandra Prakash Sharma Son Of Shri Kailash Sharma,
Aged About 31 Years, Resident Of Village And Post
Rajpura, Tehsil Malpura, District Tonk (Raj.)
2. Rambabu Saini Son Of Shri Lala Ram Saini, aged about
34 years, Resident Of Village And Post Malpura, Tehsil
Malpura, District Tonk (Raj.)
3. Rakesh Natwadiya Son Of Shri Sawai Singh Natwadiya,
Aged About 29 Years, Resident Of Kalwad, Tehsil And
District Jaipur (Raj.)
4. Anil Dev Nimesh Son Of Shri Phool Singh Nimesh, Aged
About 30 Years, Resident Of Village And Post Karili, Tehsil
Nadbai, District Bharatpur (Raj.)
5. Brijesh Kumar Tanwar Son Of Shri Atar Singh, Aged About
35 Years, Resident Of Village And Post Diwakari, Tehsil
And District Alwar (Raj.)
6. Bheem Singh Son Of Shri Vishram Singh, Aged About 30
Years, Resident Of Village Borkheda, Tehsil Kaman,
District Bharatpur (Raj.)
7. Hansraj Singh Son Of Shri Ratan Singh, Aged About 30
Years, Resident Of Village And Post Raysis, Tehsil Nadbai,
District Bharatpur (Raj.)
8. Narendra Singh Charan Son Of Shri Raghuveer Singh,
Aged About 30 Years, Resident Of Village And Post Santhi,
District Chittorgarh (Raj.)
9. Rajendra Bairwa Son Of Shri Shoji Ram, Aged About 30
Years, Resident Of Village Gutiyana Via Angai, Tehsil
Kishangarh, District Ajmer (Raj.)
10. Tara Chand Mahawar Son Of Shri Kajodmal Mahawar,
Aged About 29 Years, Resident Of Village Pichwal Sikri,
Post Peeplki, Tehsil Sikrai, District Dausa (Raj.)
11. Jitendra Kumar Son Of Shri Pokhar Ram, Aged About 35
Years, Resident Of Village Loharwa, Tehsil Dharimna,
District Barmer (Raj.)
12. Som Dutt Yadav Son Of Shri Ramchandra Yadav, Aged
About 43 Years, Resident Of Village And Post
Gordhanpura, Tehsil Kotputli, District Jaipur (Raj.)
13. Ramesh Chand Godara Son Of Shri Shrawan Kumar, Aged
About 30 Years, Resident Of Village Somasar, Post
Adsisar, Tehsil Sardar Shahar, District Churu (Raj.)
14. Vijendra Singh Son Of Shri Sukhram Choudhary, Aged
About 99 Years, Resident Of Village And Post Bagari,
Tehsil Laxmangarh, District Si (Raj.)
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[2023:RJ-JP:30214] (2 of 2) [CCP-846/2023]
15. Onendra Singh Son Of Shri Ram Singh, Aged About 32
Years, Resident Of Behind Sagas Ji Temple, Near G- Mart,
Village And Post Kunhadi, Kota (Raj.)
----Petitioners
Versus
1. Ajitabh Sharma Managing Director, Jaipur City Transport
Services Limited, Second Floor, Old Women Hostel,
Behind Nehru Place, Lal Kothi, Jaipur (Raj.)
2. Amba Lal Meena, Member Secretary, Aipur City Transport
Services Limited, Second Floor, Old Women Hostel,
Behind Nehru Place, Lal Kothi, Jaipur, (Raj.)
3. Ajitabh Sharma, President, Jaipur City Transport Services
Limited, Second Floor, Old Women Hostel, Behind Nehru
Place, Lal Kothi, Jaipur, (Raj.)
----Respondents
For Petitioner(s) : Mr. Ghanshyam Sharma
For Respondent(s) : Mr. Sandeep Pathak
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
18/10/2023
Learned counsel for the petitioners submits that this
contempt petition is rendered infructuous.
The same is dismissed accordingly.
The pending application no.1/2023 also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Sudha/49
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