Karma Kumari D/O Shri Kalu Keer vs State Of Rajasthan ...
2023 Latest Caselaw 6148 Raj/2

Citation : 2023 Latest Caselaw 6148 Raj/2
Judgement Date : 18 October, 2023

Rajasthan High Court

Karma Kumari D/O Shri Kalu Keer vs State Of Rajasthan ... on 18 October, 2023

Bench: Uma Shanker Vyas

[2023:RJ-JP:30371]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Writ Petition No. 1150/2023

1.     Karma Kumari D/o Shri Kalu Keer, Aged About
       21 Years, R/o Kiro Ka Jhopda, Ronija, District
       Bundi (Rajasthan).
2.     Narendra Kahar S/o Ram Lal, Aged About 22
       Years, R/o Kiro Ka Jhopda, Ronija, District
       Bundi (Rajasthan).
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through P.p.
2.     The Director General Of Police, Rajasthan,
       Jaipur.
3.     The Superintendent Of Police, Bundi.
4.     The Superintendent Of Police, Kota.
5.     The Station House Officer, Police Station
       Dablana, District Bundi.
6.     The Station House Officer, Police Station
       Purani Tonk, District Tonk.
7.     Naveen S/o Ramlal, Residing At Chhavni,
       District Tonk (Rajasthan).
8.     Ramlal S/o Unknown, Residing At Chhavni,
       District Tonk (Rajasthan).
9.     Mukesh S/o Unknown, Residing At Chhavni,
       District Tonk (Rajasthan).
10.    Kalulal       S/o   Keshra,       Residing         At   Kiro   Ka
       Jhopda, Ronija, District Bundi (Rajasthan).
11.    Mahaveer Lal S/o Keshra, Residing At Kiro Ka
       Jhopda, Ronija, District Bundi (Rajasthan).
12.    Raju S/o Mahaveer, Residing At Kiro Ka
       Jhopda, Ronija, District Bundi (Rajasthan).
13.    Shivraj S/o Keshra, Residing At Kiro Ka
       Jhopda, Ronija, District Bundi (Rajasthan).



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                                    [2023:RJ-JP:30371]              (2 of 2)                 [CRLW-1150/2023]


                                   14.    Trilok @ Durga S/o Unknown, R/o Aarampura,
                                          District Bundi (Rajasthan).
                                                                                      ----Respondents

For Petitioner(s) : Mr. Suresh Kumar, Adv. For : Mr. Sher Singh Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

18/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal writ petition.

In view of above, the criminal writ petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /595