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Bhuvneshwar Sharma S/O Shri ... vs Jagdish Kumar S/O Shanuram Raghu ...
2023 Latest Caselaw 6116 Raj/2

Citation : 2023 Latest Caselaw 6116 Raj/2
Judgement Date : 17 October, 2023

Rajasthan High Court
Bhuvneshwar Sharma S/O Shri ... vs Jagdish Kumar S/O Shanuram Raghu ... on 17 October, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:30043]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 3213/2021

Bhuvneshwar Sharma S/o Shri Prakash Chand, Aged About 50

Years, R/o 187, Shastri Nagar, Dadabadi, Kota, Tehsil Ladpura,

District Kota.
                                                                    ----Petitioner
                                    Versus
1.       Jagdish Kumar S/o Shanuram Raghu, R/o Kota, Tehsil
         Ladpura, District Kota.
2.       Ishwar Chand Sharma S/o Prakash Chand, R/o 187,
         Shastri Nagar, Dadabadi, Kota, Tehsil Ladpura, District
         Kota.
3.       Gyan Chand Sharma S/o Prakash Chand, R/o 187, Shastri
         Nagar, Dadabadi, Kota, Tehsil Ladpura, District Kota.
4.       Nisha Sharma W/o Ishwar Chand, R/o 187, Shastri Nagar,
         Dadabadi, Kota, Tehsil Ladpura, District Kota.
5.       Indu Sharma W/o Gyan Chand, R/o 187, Shastri Nagar,
         Dadabadi, Kota, Tehsil Ladpura, District Kota.
                                                                 ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Siddharth Bapna

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2023:RJ-JP:30043] (2 of 2) [CW-3213/2021]

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /41

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