Ramkishore S/O Late Shri Bhori Lal ... vs Shri Akhil Arora Principal ...
2023 Latest Caselaw 6112 Raj/2

                                   [2023:RJ-JP:30054]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 570/2021
                                                                             In
                                                     S.B. Civil Writ Petition No.20902/2018

                                   Ramkishore S/o Late Shri Bhori Lal Kumar, Aged About 78 Years,
                                   R/o Gram Post Kundal, Tehsil Dausa Via Bandikui, District Dausa
                                   Rajasthan.
                                                                                                      ----Petitioner
                                                                         Versus
                                   1.          Shri Akhil Arora Principal Secretary To Government,
                                               Medical and Health Department, Government Secretariat,
                                               Jaipur (Raj)
                                   2.          Shri K.k. Sharma Director, Medical Health And Family
                                               Welfare Services, Sawasthaya Bhawan, Tilak Marg, C-
                                               Scheme, Jaipur.
                                   3.          Shri Pratap Singh Dootar, Additional Director (Admn.),
                                               Directorate Of Medical And Health Services, Rajasthan,
                                               Sawasthaya Bhawan, Jaipur.
                                   4.          Shri Manish Choudhary, Chief Medical And Health Officer,
                                               Dausa, Rajasthan.
                                   5.          State Of Rajasthan Through Principal Secretary To The
                                               Government,    Medical     and    Health  Department,
                                               Government Secretariat, Jaipur (Raj.)
                                                                                    ----Respondents/Contemnors

For Petitioner(s) : Mr. Nitesh Rawat For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Aman Bhargava

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/301

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