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Dulraj Jain S/O Shri Uttamchand ... vs State Of Rajasthan ...
2023 Latest Caselaw 6100 Raj/2

Citation : 2023 Latest Caselaw 6100 Raj/2
Judgement Date : 17 October, 2023

Rajasthan High Court
Dulraj Jain S/O Shri Uttamchand ... vs State Of Rajasthan ... on 17 October, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:29821]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            6351/2020

Nand Kishore S/o Baluram Sharma, Aged About 41
Years, R/o Ratakot Ajmer (Raj.) 305624.
                                                         ----Petitioner
                                Versus
1.     State         Of     Rajasthan,           Through        Public
       Prosecutor.
2.     Nathu Singh S/o Shri Shankar Singh, R/o Taro
       Ka Kheda, Bijay Nagar, Ajmer (Raj.)
                                                   ----Respondents

Connected With S.B. Criminal Writ Petition No. 231/2020 Dulraj Jain S/o Shri Uttamchand Jain, Aged About 40 Years, At Present R/o Nanda Patkar Road Near Adarsh Petrol Pump Vile Parle East Mumbai

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Nathu Singh S/o Shri Shankar Singh, R/o Taro Ka Kheda Bijay Nagar Ajmer Raj.

----Respondents S.B. Criminal Miscellaneous (Petition) No. 2070/2020 Pukhraj S/o Shri Ramdev, R/o 563, Shastri Nagar, Patwari Ke Pass, Baral Road, Bijai Nagar Ajmer, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Nathu Singh S/o Shri Shankar Singh, R/o Taro Ka Kheda, Bijay Nagar, Ajmer, Raj.

[2023:RJ-JP:29821] (2 of 2) [CRLMP-6351/2020]

----Respondents S.B. Criminal Miscellaneous (Petition) No. 5897/2020 Rajendra Byawat ( Bhambi) S/o Shri Satyanarayan Byawat (Bhambi), Aged About 25 Years, R/o Mataji Ka Kheda, Kund Ka Lamba Tehsil Masuda Distt. Ajmer Raj.

----Petitioner Versus

1. State Of Rajasthan, Through P.p.

2. Natthu Singh S/o Shri Shankar Singh, R/o Taro Ka Kheda Bijay Nagar, Ajmer Raj.

----Respondents

For Petitioner(s) : Mr. Sehban Naqvi, Adv. For : Mr. Ganesh Saini, P.P. & Respondent(s) Mr. Bal Ram Vashisth, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

17/10/2023

Learned counsel for petitioners prays for

withdrawal of these petitions.

In view of above, these petitions are dismissed

as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /245-248

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