Mukesh Kataria vs Shri Ravi Jain ...
2023 Latest Caselaw 6085 Raj/2

                                   [2023:RJ-JP:29573]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Contempt Petition No. 999/2018

                                                                                In

                                                        S.B. Civil Writ Petition No.1532/2014

                                    Mukesh Kataira S/o Sh. S.R. Kataria, R/o Plot No. 355, Kamla
                                    Nehru Nagar, Hasanpura-C, NBC Road, Jaipur Rajasthan
                                                                                                                  ----Petitioner
                                                                             Versus
                                    1.         Shri    Ravi   Jain,     Commissioner,            Nagar,       Nigam      Jaipur
                                               Rajasthan
                                    2.         State Of Rajasthan Through The Principal Secretary,
                                               Department        Of    Local      Self     Govt.,         Govt.    Secretariat,
                                               Rajasthan Jaipur
                                                                                        ----Respondents/Contemnors

For Petitioner(s) : Mr. Zakir Hussain For Respondent(s) : Mr. Nalin G. Narain, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/10/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha /29

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