Chhotu Lal vs Ashok Kumar Goswami And Anr ...
2023 Latest Caselaw 6084 Raj/2

                                   [2023:RJ-JP:29593]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Restoration Application No. 321/2018

                                                                              In

                                                        S.B. Revision Petition No.177/2017

                                   Chhotu Lal S/o Gopal, R/o Kapren Tehsil Keshorai Patan, District
                                   Bundi Rajasthan
                                                                                            ----Petitioner-Defendant
                                                                          Versus
                                   1.         Ashok Kumar Goswami S/o Nand Kishore, R/o Kapren
                                              Tehsil Keshorai-Patan District Bundi Rajasthan
                                                                                        -----Plaintiff-Non-Petitioner
                                   2.         Bhanwar Singh S/o Mehtab Singh, R/o Village Jagdari,
                                              Presently Residing At Kasba Kapren Tehsil Keshoraipatan,
                                              District Bundi Rajasthan
                                                                      ----Defendant-Proforma-Non Petitioner


                                   For Petitioner(s)            :     Ms. Manju Dave
                                   For Respondent(s)            :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/10/2023

Learned counsel for the applicant does not press this

restoration application.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/47

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