Ramjan S/O Shri Rahim vs State Of Rajasthan ...
2023 Latest Caselaw 6078 Raj/2

                                   [2023:RJ-JP:29721]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               2213/2020

                                   Ramjan S/o Shri Rahim, Aged About 30 Years, R/o
                                   Village Fakirakheda, Ps Ramganj, Ajmer.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Prashant        Nadwani         S/o      Shri      Ghanshyam
                                          Nandwani, R/o House No. 180, Haribhau
                                          Upadhayay Nagar, Kotra, Christenganj, Ajmer.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Yashwant Kankhediya, P.P. Respondent(s) For complainant(s) : None

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /530

Powered by TCPDF (www.tcpdf.org)