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Karan Nilesh Kumar Patel S/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 6077 Raj/2

Citation : 2023 Latest Caselaw 6077 Raj/2
Judgement Date : 16 October, 2023

Rajasthan High Court
Karan Nilesh Kumar Patel S/O Shri ... vs State Of Rajasthan ... on 16 October, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:29693]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6308/2019

                                   Karan Nilesh Kumar Patel S/o Shri Nilesh Kumar
                                   Patel, Aged About 24 Years, R/o A-29, Maitri Nagar,
                                   Bholav (Ct.) Bharuch, Gujarat.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Amit Modi S/o Shri Atma Ram Modi, R/o 209-
                                          210, City Pearl, In Front Of Gangaur Hotel,
                                          M.i. Road, Jaipur, Vidhayakpuri, Jaipur City
                                          South, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Imran Khan, Adv. For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition with liberty

to file afresh if such an occasion arises in future.

In view of above, the criminal misc. petition is

dismissed as withdrawn with liberty as aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /523

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