Karan Nilesh Patel S/O Sh. Nilesh ... vs State Of Rajasthan ...
2023 Latest Caselaw 6075 Raj/2

                                   [2023:RJ-JP:29736]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               4315/2020

                                   Karan Nilesh Patel S/o Sh. Nilesh Kumar Patel, Aged
                                   About 25 Years, R/o A29 Maitri Nagar Bholav Distt.
                                   Bharuch Gujrat.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Rajesh Bairathi S/o Prakash Chand, R/o G-5
                                          Mukhija       Chamber          In    Front        Of   Raymond
                                          Showroom M.i. Road, Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Yashwant Kankhdediya, Respondent(s) P.P. & Mr. Prince Pal Singh, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /536

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