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Suresh Gurjar S/O Hariom Gurjar ... vs State Of Rajasthan ...
2023 Latest Caselaw 6073 Raj/2

Citation : 2023 Latest Caselaw 6073 Raj/2
Judgement Date : 16 October, 2023

Rajasthan High Court
Suresh Gurjar S/O Hariom Gurjar ... vs State Of Rajasthan ... on 16 October, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:29676]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                           S.B. Criminal Writ Petition No. 544/2019

                                   1.     Suresh Gurjar S/o Hariom Gurjar, Aged About
                                          28 Years, R/o Ward No 4 Kapren Ps Kapren
                                          Dist. Bundi Raj.
                                   2.     Rakesh S/o Ramprasad Gurjar, Aged About 34
                                          Years, R/o Kapren Ps Kapren Dist. Bundi Raj.
                                                                                            ----Petitioners
                                                                   Versus
                                   1.     State Of Rajasthan, Through Learned Pp
                                   2.     Hariprasad S/o Babulal Meena, Aged About 36
                                          Years, R/o Ward No 5 Kapren Ps Kapren Dist.
                                          Bundi Raj.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Yashwant Kankhediya, P.P. Respondent(s) & Mr. Abdul Rahim Khan, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal writ petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /508

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