M/S Shri Ram Agro Enterprises vs State Bank Of India ...
2023 Latest Caselaw 6070 Raj/2

                                   [2023:RJ-JP:29702]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13355/2020

                                   M/s Shri Ram Agro Enterprises, Through Its Partner Sh.
                                   Gajanand Gupta S/o Sh. Babulal Gupta, R/o 58, Deshbushan
                                   Nagar, Galta Gate, Jaipur.
                                                                                                             ----Petitioner
                                                                              Versus
                                   State Bank Of India, Branch Office Jhotwara Industrial Area,
                                   Jaipur Through Its Authorized Signatory Chief Manager.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Kailash Chand Darji For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

16/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /33

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