Kanhaiya Lal Gwalani S/O Late Shri ... vs Kamini Jha D/O Shri Kishan Gopal ...
2023 Latest Caselaw 6069 Raj/2

                                   [2023:RJ-JP:29543]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8250/2020

                                   Kanhaiya Lal Gwalani S/o Late Shri Lokumal Gwalani, Aged
                                   About 68 Years, R/o- Plot No- 1/4 Sector-1, Malviya Nagar,
                                   Jaipur
                                                                                                         ----Petitioner
                                                                       Versus
                                   Kamini Jha D/o Shri Kishan Gopal Jha, R/o Plot No- 1/4 Sector-1,
                                   Malviya Nagar, Jaipur
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Sahil Duseja for Mr. Dinesh Kala For Respondent(s) : Mr. Rajendra Singh Tanwar Mr. Narsi Prasad Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

16/10/2023

Counsel appearing for the petitioner seeks permission to

withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /104

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