Ghanshyam Singh Sinsinwar S/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 6020 Raj/2

                                   [2023:RJ-JP:29260]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               8176/2022

                                   Ghanshyam Singh Sinsinwar S/o Shri Nathi Singh,
                                   Aged     About       62    Years,       R/o     Nagla      Kurwariya,
                                   Sadpura Bharatpur Rajasthan.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Superintendent Of Police, Bharatpur District
                                          Bharatpur Raj.
                                   3.     S.h.o     Police     Station       Mathuragate,         District
                                          Bharatpur, Rajasthan.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Vinod Kumar Sharma, Adv.

                                   For                       : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)               P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /662

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