Ramesh Chand S/O Laturlal vs State Of Rajasthan ...
2023 Latest Caselaw 6018 Raj/2

                                   [2023:RJ-JP:29110]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1610/2021

                                   Ramesh Chand S/o Laturlal, Aged About 37 Years,
                                   R/o Kherli Kalya, Tehsil Digod, Kota Rural, Kota,
                                   Rajasthan.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Sho,      Itawa,       District       Kota        Rural,   Kota,
                                          Rajasthan.
                                                                                       ----Respondents

For Petitioner(s) : Ms. Shobha Sharma, Adv., for Mr. Satish Chandra Pachori, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/10/2023

Learned counsel for the petitioner does not

want to press this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as not pressed.

(UMA SHANKER VYAS),J

DANISH USMANI /838

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