Laxmi Chand Sharma vs G S Sandhu And Another ...
2023 Latest Caselaw 6012 Raj/2

                                   [2023:RJ-JP:29302]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 912/2013
                                                                               In
                                                  S.B. Civil Contempt Petition No.669/2009
                                                                               In
                                                        S.B. Civil Writ Petition No.3439/2004

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                                    xqykc ckM+h] ykM+iqjk dksVk] jktLFkkuA
                                                                                                               ------izkFkhZ
                                                                             cuke
                                    1-Jh th-,l-lU/kq] fizafliy lSØsVjh] Lok;Rr 'kklu foHkkx] jktLFkku
                                    ljdkj] 'kklu lfpoky;] t;iqj] jktLFkkuA
                                    2-Jh rkjkpUn eh.kk] funs'kd ,oa 'kklu milfpo] Lok;Rr 'kklu foHkkx]
                                    jktLFkku ljdkj] t;iqj] jktLFkkuA
                                    3-Jh fnus'kpUn tSu] eq[; dk;Zdkjh vf/kdkjh] uxj fuxe] dksVk]
                                    jktLFkkuA
                                                                                                        -------vizkFkhZx.k

                                   For Petitioner(s)             :     Mr. Satyavrat Sharma
                                   For Respondent(s)             :     Mr. Anil Mehta, AAG with

Mr. Archana

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

13/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/110

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