Raja Ram Meena vs Shri Naresh Pal Gangwar And Ors ...
2023 Latest Caselaw 6011 Raj/2

                                   [2023:RJ-JP:29443]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     S.B. Civil Contempt Petition No. 176/2018

                                                                             In

                                                      S.B. Civil Writ Petition No.20340/2013

                                   Raja Ram Meena S/o Shri Heera Lal Meena, age near about 50
                                   years, R/o Bhagwanpura, Teh. Khanpura, Distt. Jhalawar Raj.
                                                                                                          ----Petitioner
                                                                          Versus
                                   1.         Shri Naresh Pal Gangwar Principal Secretary, Education
                                              Department,         Government              Of       Rajasthan,     Govt.
                                              Secretariat, Jaipur
                                   2.         Shri    Nathmal       Didel,    Director,        Secondary    Education,
                                              Rajasthan, Bikaner
                                   3.         Shri Ram Swaroop Meena, Deputy Director, Secondary
                                              Education, Kota Zone, Kota, Rajasthan
                                   4.         Shri Surendra Singh Gaur, District Education Officer,
                                              Secondary Education Jhalawar
                                   5.         State Of Rajasthan Through Its Secretary, Education
                                              Department, Government Secretariat, Jaipur
                                                                                                       ----Respondents

For Petitioner(s) : None Present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 13/10/2023

None for the petitioner even in second round.

None had appeared on his behalf on last date also, i.e.,

17.01.2022.

In view thereof, this contempt petiton is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Sudha/41

Powered by TCPDF (www.tcpdf.org)