Ramesh Chandra Barik Son Of Ram ... vs Mr. Umesh Mishra ...
2023 Latest Caselaw 6004 Raj/2

                                   [2023:RJ-JP:29402]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 908/2023

                                                                               In

                                                        S.B. Civil Writ Petition No.7496/2023

                                    Ramesh Chandra Barik Son Of Ram Chandra Barik, Aged About
                                    50 Years, Presently Working As Head Constable No. - 78, 12Th
                                    Bn. Rac (Ir), Vikaspuri, New Delhi.
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.         Mr. Umesh Mishra, IPS, Director General Of Police,
                                               Rajasthan Police, Phq, Lal Kothi, Rajasthan - Jaipur.
                                    2.         Mr. Vishal Bansal, IPS, Additional Director General Of
                                               Police, Armed Battalion, Phq, Lal Kothi, Rajasthan, Jaipur
                                    3.         Mr. Surendra Singh, Commandent, 12Th Battalion Rac (Ir)
                                               Vikaspuri, Delhi-16
                                    4.         State Of Rajasthan, Through Director General Of Police,
                                               Rajasthan Police, Phq, Lal Kothi, Rajasthan-Jaipur.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Chetan Khandal for Mr. M.S. Raghav For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

13/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/72

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