Vijay Devji Aiya vs Tata Capital Financial Services ...
2023 Latest Caselaw 6002 Raj/2

[2023:RJ-JP:29267]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                             9447/2022

Vijay Devji Aiya, Resident Of Flat No. 5 Abhilasha
Chsl, R.p Road Mulund (W) Mumbai-400080.
                                                          ----Petitioner
                                 Versus
1.     Tata      Capital       Financial        Services       Limited,
       Erstwhile Tata Cpital Ltd. Registered Office-
       11Th Floor, Tower A, Peninsula Business Park,
       Ganpatrao Kadam Marg, Lower Parel, Mumbai
       4000013 And Jaipur Office- The Guman 1St ,
       Plot 1 To 7 Block F Amerpali Circle, Vaishali
       Nagar, Jaipur (Raj). Through P.o.a. Naveen
       Sharma.
2.     The State Of Rajasthan, Through P.p.
                                                    ----Respondents

For Petitioner(s) : Mr. Surendra Singh, Adv.

For                       : Mr. Bhawani Shankar Sharma,
Respondent(s)               P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/10/2023

Admittedly, the impugned order is revisable.

Learned counsel for the petitioner has prayed

that the present petition be disposed of with liberty

to the petitioner to avail remedy of revision.

As prayed, the present petition is disposed of

with liberty aforesaid.

[2023:RJ-JP:29267] (2 of 2) [CRLMP-9447/2022]

Registry is directed to return certified copies of

the documents annexed with the present petition

upon furnishing true photostat copies thereof by the

learned counsel for the petitioner to enable the

petitioner to avail remedy of revision.

It is further ordered that in case revision

petition is filed within two weeks from today, the

same shall be deemed to be within period of

limitation and the revisional Court below is directed

to decide the revision petition after hearing all

concerned by passing a detailed reasoned order.

(UMA SHANKER VYAS),J

DANISH USMANI /672

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