Neeraj Sharma vs State Revenue Department Anr ...
2023 Latest Caselaw 5993 Raj/2

                                   [2023:RJ-JP:29134]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 17990/2016

                                   Neeraj Sharma S/o Shri Gopal Sharma, aged about 37 years,
                                   R/o 1/507, Chitrakoot, Vaishali Nagar, Jaipur Raj.
                                                                                                              ----Petitioner
                                                                            Versus
                                   1.       State       Of     Rajasthan          Through         Secretary,      Revenue
                                            Department, Secretariat, Jaipur Raj.
                                   2.       Tehsildar Malpura, Tehsil Office, Malpura, District Tonk
                                            Raj..
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Pushpendra Singh Rana for Mr. Vishwajeet Mantri For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to file fresh one, in case, need

arises on the basis of fresh cause of action.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty as prayed for.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /56

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