Shankar Lal Sharma S/O Shri ... vs Rakesh Luhadiya ...
2023 Latest Caselaw 5971 Raj/2

                                   [2023:RJ-JP:29070]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 954/2023

                                                                              In

                                                               Appeal No.1099/2020

                                   Shankar Lal Sharma S/o Shri Nityanand Sharma, Aged About 74
                                   Years, R/o Village And Post Kanwat, Tehsil Khandela, District
                                   Sikar (Raj.)
                                                                                                        ----Petitioner
                                                                          Versus
                                   1.         Rakesh Luhadiya, Chief Engineer (Administration), Public
                                              Health Engineering Department, P.h.e.d. Head Office
                                              Campus, Rajasthan, Jaipur.
                                   2.         Girraj    Choudhary,       Assistant        Engineer,    Public   Health
                                              Engineering Department, Sub Division Khandela, District
                                              Sikar, Rajasthan
                                                                                   ----Respondents/Contemsnors

For Petitioner(s) : Mr. C.P. Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/98

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