M/S Odeon Builders Pvt. Ltd vs State Of Rajasthan ...
2023 Latest Caselaw 5963 Raj/2

[2023:RJ-JP:28764]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            7982/2019

1.     M/s Odeon Builders Pvt. Ltd, Regd. N-49, 2Nd
       Floor, Connaught Place, New Delhi- 110001,
       M-116, Nd Floor, Connaught Place, New Delhi-
       110001,        19,    F.i.e.    Pataparganj,          Industrial
       Area, Delhi.
2.     Rajesh Bansal S/o Shri Krishan Bansal, Aged
       About 58 Years, R/o Flat No.304, Tower 17,
       Cwug, New Delhi.
3.     Ram Niwas Bansal S/o Shri Krishan Bansal,
       Aged About 60 Years, R/o Flat No.304, Tower
       17, Cwug, New Delhi.
4.     Gaurav Bansal S/o Shri Krishan Bansal, Aged
       About 28 Years, R/o Flat No.304, Tower 17,
       Cwug, New Delhi.
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through Public Prosecutor
2.     M/s Ispat Sangram India, Through Proprietor
       Smt. Bela Goyal, R/o H-337, Road No.17,
       V.k.i. Area, Jaipur.
                                                   ----Respondents

For Petitioner(s) : Mr. Gajendra Singh Shekhawat, Adv., for Mr. Ajay Kumar Jain, Adv.

For                      : Mr. Bhawani Shankar Sharma,
Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 12/10/2023

[2023:RJ-JP:28764] (2 of 2) [CRLMP-7982/2019]

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /492

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