Om Prakash Kumawat S/O Late Sh. ... vs Principal Commissioner ...
2023 Latest Caselaw 5962 Raj/2

                                   [2023:RJ-JP:28766]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                           S.B. Criminal Writ Petition No. 855/2019

                                   Om Prakash Kumawat S/o Late Sh. Ganesh Ram
                                   Kumawat, Aged About 34 Years, R/o Qt/no.80/iii-
                                   Customs Colony Jyoti Nagar Jaipur
                                                                                            ----Petitioner
                                                                   Versus
                                   Principal Commissioner, Central Goods And Service
                                   Tax Jaipur Commissionerate Ncr Building Statue
                                   Circle C-Scheme Jaipur
                                                                                        ----Respondent

For Petitioner(s) : Mr. Ashish Kabra, Adv., for Mr. Daksh Pareek, Adv.

For :

Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

12/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal writ petition.

In view of above, the criminal writ petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /455

Powered by TCPDF (www.tcpdf.org)