Farooque Khan Mansoori vs University Of Rajasthan And Anr ...
2023 Latest Caselaw 5953 Raj/2

                                   [2023:RJ-JP:28838]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11029/2018

                                   Farooque Khan Mansoori S/o Yasin Khan, R/o 13/68, L.b.s.
                                   Colony, Chaksu, District Jaipur.
                                                                                                                ----Petitioner
                                                                              Versus
                                   1.       University Of Rajasthan, J.l.n. Marg, Jaipur Through
                                            Registrar.
                                   2.       Principal,         Vidyasthali          Law    College,        Prithviraj   Nagar,
                                            Maharani Farm, Durgapura, Jaipur.
                                                                                                            ----Respondents

For Petitioner(s) : Mr. P.C. Sharma For Respondent(s) : Dr. Y.C. Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /81

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