Jagdeesh Prasad Andors vs Subhash Chand Mathur ...
2023 Latest Caselaw 5942 Raj/2

                                   [2023:RJ-JP:28959]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10268/2015

                                   1.       Jagdeesh Prasad S/o Late Shri Bhagirathmal Naagar
                                            Deceased Through Legal Representatives
                                   2.       Krishna Devi W/o Shri Jagdeesh Prasas Chipi
                                   3.       Madan Lal S/o Shri Jagdeesh Prasa Chhipi
                                   4.       Radheshyam S/o Shri Jagdeesh Prasa Chhipi
                                   5.       Kamal Kumar S/o Shri Jagdeesh Prasa Chhipi, All Are R/o
                                            Patel Colony, Ward No. 11, Behind Heera Moti Cinema,
                                            Kotputli Distt. Jaipur
                                                                                                     ----Petitioners
                                                                       Versus
                                   Subhash Chand Mathur S/o Late Shri Banawari Lal Mathur,
                                   Neharu Bazaar, Kassba Kotputli
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /11

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