Smt. Chanda Sharma Wife Of Late ... vs Smt. Usha Sharma, Chief Secretary ...
2023 Latest Caselaw 5919 Raj/2

                                   [2023:RJ-JP:29067]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 941/2023
                                                                            In
                                                    S.B. Civil Writ Petition No.11007/2021

                                   Smt. Chanda Sharma Wife Of Late Shri Beni Prasad Sharma,
                                   Aged About 65 Years, Resident Of Plot No.9 Chitrakoot Colony,
                                   Medical Centre Kalwar Road, Jhotwara, Jaipur (Raj.)
                                                                                                     ----Petitioner
                                                                        Versus
                                   1.         Smt. Usha Sharma, Chief Secretary, Public Health And
                                              Engineering Department, Secretariat, Jaipur (Rajasthan)
                                   2.         Shri Rakesh Luhadia, Chief Engineer (Adm.), Public
                                              Health And Engineering Department, Jal Bhawan,
                                              Hansanpur, Jaipur (Rajasthan)
                                   3.         Shri Chunnilal, Executive Engineer, Public Health And
                                              Engineering Department, Division Sikar (Rajasthan)
                                   4.         Dr. Devraj, Director, Pension And Pensioners Welfare
                                              Departments, Pension Bhawan, Vidhyut Marg, Jyoti Nagar,
                                              Jaipur (Rajasthan)
                                   5.         State Of Rajasthan, Through Chief Secretary Public Health
                                              And    Engineering   Department,    Secretariat,   Jaipur
                                              (Rajasthan)
                                                                                   ----Respondents/Contemnors

For Petitioner(s) : Mr. Mehul Kapoor for Mr. H.C. Mourya For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order 12/10/2023

After arguing for some time, learned counsel for the

petitioner wants to withdraw this contempt petition.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/92

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