Smt Saroj Yadav vs Ramnarayan And Anr. ...
2023 Latest Caselaw 5908 Raj/2

                                   [2023:RJ-JP:28723]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 104/2014

                                    Smt.    Saroj       Yadav   W/o      Shri     Ramesh         Yadav,   R/o   Village
                                    Peethawas, Post Sirsi, Kanakpura Railway Station, Sirsi Road,
                                    Teh. And Distt. Jaipur Raj.
                                                                                                          ----Appellant
                                                                          Versus
                                    1.      Ramnarayan S/o Shri Suwalal R/o Village Fatehpura, Teh.
                                            And Distt. Jaipur Raj.
                                                                                                 Plaintiff-Respondent

2. Kalyan S/o Shri Suwalal R/o Village Fatehpura, Teh. And Distt. Jaipur Raj

----Defendant-Respondent

For Appellant(s) : Mr. Kamal Kant Vyas For Respondent(s) : Mr. Siddharth Bapna

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/10/2023

Learned counsel for the appellant wants to withdraw this civil

second appeal.

The civil second appeal is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/208

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