Rambhagat Singh S/O Shri ... vs Randheer Singh S/O Shri Angnaram ...
2023 Latest Caselaw 5907 Raj/2

Citation : 2023 Latest Caselaw 5907 Raj/2
Judgement Date : 11 October, 2023

Rajasthan High Court

Rambhagat Singh S/O Shri ... vs Randheer Singh S/O Shri Angnaram ... on 11 October, 2023

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:28715]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 163/2019

                                    Rambhagat Singh S/o Shri Harnarayan Singh,                         Resident Of
                                    Village Khundroth, Tehsil Behror, District Alwar (Raj)
                                                                                          ----Defendant-Appellant
                                                                        Versus
                                    Randheer Singh S/o Shri Angnaram, Resident Of Dhikwad, Tehsil
                                    Behror, District Alwar (Raj)
                                                                                                     ----Respondent

For Appellant(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/10/2023

None for the appellant even in the second round.

In view thereof, this civil second appeal is dismissed for non-

prosecution.

Pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/s-242