Laxmi Kant Sharma vs Sports Secretary New Delhi And Ors ...
2023 Latest Caselaw 5900 Raj/2

[2023:RJ-JP:28563]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 13581/2014

Laxmikant Sharma S/o Kedarnath Sharma, aged about 38 years,
R./o House No. 13, Manoharam Gulab Kunj, Purohit Pada,
Brahmpuri, Jaipur, Rajasthan.
                                                                      ----Petitioner
                                    Versus
1.       Sports Secretary Ministry Of Youth Affairs Of Sports
         Government Of India, Shastri Bhawan, New Delhi
2.       Ball Badminton Federation Of India Through Its General
         Secretary, Y Raja Rao, Quarter No. 11-A, Street-12,
         Sector-10, Bhilai-490006 Chatisgarh.
3.       Rajasthan   Ball       Badminton         Association         Through     Its
         Secretary Abdul Wahid Naqvi, 10, Ganeshpuri Colony
         Rawal Ji Ka Bandhya, Khatipura Road, Jaipur. Registered
4.       Mohmad Ikram S/o Mohmad Ismile Alleged Secretary
         Rajasthan Ball Badminton Association, 699 Chini Ki Bujt,
         Choti Chopad, Jaipur. Unregistered
                                                                 ----Respondents

For Petitioner(s) : Mr. Peush Nag For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to file fresh one, in case, need

arises on the basis of fresh cause of action.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty as prayed for.

[2023:RJ-JP:28563] (2 of 2) [CW-13581/2014]

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /148

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