Shivcharan Andors vs Mevlya Andors ...
2023 Latest Caselaw 5899 Raj/2

                                   [2023:RJ-JP:28514]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 17851/2016

                                   1.       Shivcharan S/o Ramkuvar
                                   2.       Banwari S/o Ramkuvar
                                   3.       Dhanraj S/o Ramkuvar
                                   4.       Mst. Baja Widow Of Ramkuvar, All R/o Jhopri, Tehsil
                                            Bamanwas, District Sawai Madhopur
                                                                                                     ----Petitioners
                                                                       Versus
                                   Mevlya S/o Genda, Radheki, Tehsil Bamanwas, Dist. Sawai
                                   Madhopur Since Deceased Through Legal Heirs -
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Apurv Sethi for Mr. D.K.Dixit For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the petitioners submits that he pleads no

instruction in the matter from his client.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /108

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